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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Maharashtra - Subsection

Section 8(2) in The Maharashtra State Council For Occupational Therapy And Physiotherapy Act, 2002

(2)The President, when present, shall preside at every meeting of the Council. If at any meeting the President is absent, any of the Vice-Presidents, and in absence of the President and the Vice-Presidents, some other member elected by the members present from amongst themselves, shall preside at such meeting:Provided that, the Vice-Presidents shall preside over meeting in the absence of the President, by rotation.