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State of Tamilnadu - Section

Section 17 in Tamil Nadu Electricity Regulatory Commission (Licensing) Regulations, 2005

17. Compliance of Codes and Regulations.

- The licensees shall comply with all these regulations, conditions of licence, provisions of the Act, rules and provisions in the Tamil Nadu Electricity Grid Code, Tamil Nadu Electricity Supply Code, Tamil Nadu Electricity Distribution Code, Tamil Nadu Electricity Distribution Standards of Performance Regulations and any other codes or regulations in force.