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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Bihar - Subsection

Section 9(1) in The Bihar Court Fee (Sale of Stamps By Franking Machine) Rules, 2008

(1)Aggregate amount of all kinds of court fee chargeable for a petition including court fee payable for an affidavit may be paid by one impression by the Franking Machine.