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[Cites 0, Cited by 0] [Section 13D(1)] [Section 13D] [Entire Act]

State of Karnataka - Subsection

Section 13D(1)(i) in The Karnataka Legislature Salaries, Pensions And Allowances Act, 1956

(i)is provided with similar telephone and secretarial facilities by virtue of holding any office of, or representation in a Legislature Committee or other Committee, Council, Board, Commission or other body established by the Government; or