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State of Uttarakhand - Section

Section 16 in Uttarakhand Technical University Act, 2005

16. Authorities of the University.

- The following shall be the Authorities of the University, namely:-
(a)the Executive council;
(b)the Academic Council;
(c)the Finance Committee;
(d)the Examination Committee; and
(e)such other authorities as may be declared by the Regulation to be Authorities of the University.