Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 27 in The M.P. Irrigation Rules, 1974 27. Irrigation crossings shall ordinarily be provided on the alignment of existing field channels, but, where there is more than one field channel from existing tank on one side of a valley, only one crossing shall usually be constructed.
