Patna High Court - Orders
The Employees Provident Fund O vs M/S Janta Cold Storage Mahnar on 6 May, 2014
Author: Ravi Ranjan
Bench: Ravi Ranjan
Patna High Court CWJC No.6920 of 2010 (8) dt.06-05-2014
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.6920 of 2010
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The Employees Provident Fund Organisation
.... .... Petitioner
Versus
M/S Janta Cold Storage Mahnar & Anr
.... .... Respondents
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Appearance :
For the Petitioner : Mr. Prashant Sinha, Advocate
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CORAM: HONOURABLE DR. JUSTICE RAVI RANJAN
ORAL ORDER
8 06-05-2014Learned counsel for the petitioner is permitted to implead the Registrar, Employees Provident Fund Appellate Tribunal as respondent no.2 in this writ application in course of the day.
Call for the entire records of A.T.A. No.281(3) of 2001, which must include the proceeding that had ended in passing of order dated 5th May, 2009, from the office of the newly added respondent.
(Dr. Ravi Ranjan, J) N.H./-