Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 218] [Entire Act] Securities And Exchange Board Of India - Subsection Section 218(1) in The Securities and Exchange Board of India (Issue of Capital and Disclosure Requirements) Regulations, 2018 (1)The offer document for the rights offering shall contain disclosures as required under the home country regulations of the issuer.