Bombay High Court
Vidarbha Industries Association, ... vs Nagpur And Wardha District Mathadi And ... on 4 December, 2018
Author: Nitin W. Sambre
Bench: Nitin W. Sambre
wp8207.18.odt 1/1
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH, NAGPUR.
WRIT PETITION No.8207 OF 2018
(Vidarbha Industries Association, (V.I.A.) an Association, registered under the Societies
Registration Act, Nagpur, Maharashtra, through its Hon' Secretary, Dr. Suhas s/o. Tejram
Buddhe Vs. Nagpur & Wardha District Mathadi & Unprotected labour Board, Nagpur, acting
through its Chairman/Secetary and another)
__________________________________________________________________________
Office Notes, Office Memoramda of Coram,
appearances, Court's orders of directions Court's or Judge's orders.
and Registrar's Orders.
Shri S.N. Kumar, Advocate for the Petitioner.
CORAM : NARESH H. PATIL, CHIEF JUSTICE &
NITIN W. SAMBRE, J.
DATE : 04th DECEMBER, 2018.
Issue notice to the respondents, returnable after Christmas Vacation 2018.
(NITIN W. SAMBRE) (CHIEF JUSTICE) DWW ::: Uploaded on - 05/12/2018 ::: Downloaded on - 29/12/2018 06:32:37 :::