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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(b) in Appointment of Special Judicial Magistrates (Orissa) Rules, 2000

(b)is a senior ministerial officer of the High Court or District Court who is experienced and is conversant with rules and procedures of law and holds a Bachelor's Degree in Law [; or [Inserted vide Orissa Gazette No. 38 dated 19.9.2003.]