Section 38(1)(c) in The M.P. Excise Act, 1915

[Cites 0, Cited by 0] [Section 38(1)] [Section 38] [Entire Act]

State of Madhya Pradesh - Subsection

Section 38(1)(c) in The M.P. Excise Act, 1915

(c)in contravention of Section 22 employs or permits to be employed on any part of his licensed premises referred to in that section any male person or woman; or

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State of Madhya Pradesh - Subsection

Section 38(1)(c) in The M.P. Excise Act, 1915