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[Cites 0, Cited by 0] [Section 38(2)] [Section 38] [Entire Act]

State of Odisha - Subsection

Section 38(2)(k) in The Orissa Animal Contagious Diseases Act, 1949

(k)to prescribe the form and contents of the licences to be granted by an Inspector under Section 24 and the circumstances under which they may be granted;