Section 3(4)(c) in Insurance Regulatory and Development Authority of India (Third Party Administrators

[Cites 0, Cited by 0] [Section 3(4)] [Section 3] [Entire Act]

Section 3(4)(c) in Insurance Regulatory and Development Authority of India (Third Party Administrators - Health Services) Regulations, 2016

(c)Where the Policyholder did not choose any of the TPAs, the insurer may allot the policy servicing to a TPA of its choice.