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[Cites 0, Cited by 0] [Section 37] [Entire Act]

Union of India - Subsection

Section 37(i) in Presidential And Vice-Presidential Elections Rules, 1952

(i)nomination papers may be delivered to the undersigned at his office in .............. New Delhi, or, if he is unavoidably absent, to ............................ at the said office between 11 A.M. and 3 P.M. on any day not later than the .............