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Allahabad High Court

Rakesh Kumar Jain vs Central Bureau Of Investigation And ... on 2 July, 2010

Court No. - 5

Case :- U/S 482/378/407 No. - 4774 of 2009

Petitioner :- Rakesh Kumar Jain
Respondent :- Central Bureau Of Investigation And Others
Petitioner Counsel :- Nandit Srivastava
Respondent Counsel :- Govt. Advocate,Bireshwar Nath,D.D. Chopra

Hon'ble Vedpal,J.

Sri Ghanshyam Chaudhary, Advocate, holding brief of Sri D.D. Chopra prays for and is granted two weeks time to file counter affidavit. One week time thereafter is granted to file rejoinder affidavit. List immediately thereafter.

Interim order is extended up to the next date of listing. Order Date :- 2.7.2010 ML/-