Allahabad High Court
Rakesh Kumar Jain vs Central Bureau Of Investigation And ... on 2 July, 2010
Court No. - 5 Case :- U/S 482/378/407 No. - 4774 of 2009 Petitioner :- Rakesh Kumar Jain Respondent :- Central Bureau Of Investigation And Others Petitioner Counsel :- Nandit Srivastava Respondent Counsel :- Govt. Advocate,Bireshwar Nath,D.D. Chopra Hon'ble Vedpal,J.
Sri Ghanshyam Chaudhary, Advocate, holding brief of Sri D.D. Chopra prays for and is granted two weeks time to file counter affidavit. One week time thereafter is granted to file rejoinder affidavit. List immediately thereafter.
Interim order is extended up to the next date of listing. Order Date :- 2.7.2010 ML/-