Calcutta High Court (Appellete Side)
21.02.19 vs Durgapur Projects Limited & Ors on 21 February, 2019
Author: Biswajit Basu
Bench: Biswajit Basu
1 169 sandip W.P. No. 21889 (W) of 2004 Ct. 21 Driplex Water Engineering Ltd. & Anr. 21.02.19
Versus Durgapur Projects Limited & Ors. None appears on behalf of the parties. No accommodation has been prayed for.
W.P. No. 21889 (W) of 2004 is dismissed for default. Interim order, if any, stands vacated.
(Biswajit Basu, J.) 2 3