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Delhi High Court - Orders

Ajay Kumar vs Ranbir Singh & Ors on 24 November, 2022

Author: Sachin Datta

Bench: Sachin Datta

                          $~22
                          *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +      RC.REV. 335/2019 & CM APPL. 25464/2019
                                 AJAY KUMAR                                        ..... Petitioner
                                                    Through:       Mr. Shyam Agarwal, Advocate

                                                    versus

                                 RANBIR SINGH & ORS                                 ..... Respondents
                                              Through:             Mr. Satish Kumar Tomar, Adv.

                                 CORAM:
                                 HON'BLE MR. JUSTICE SACHIN DATTA
                                                    ORDER

% 24.11.2022 Learned counsel for the petitioner seeks an adjournment. The request is not opposed by learned counsel for the respondents.

At request, list on 24.04.2023.

Learned counsel for the respondents submits that the respondent nos. 1 & 2 have died during the pendency of the present petition. Let appropriate steps be taken by the petitioner, if so advised, to bring on record the LR‟s of deceased respondent nos. 1 & 2.

SACHIN DATTA, J NOVEMBER 24, 2022/ssc Signature Not Verified Digitally Signed By:ANU KAPOOR Signing Date:28.11.2022 18:40:00