Delhi High Court - Orders
Ajay Kumar vs Ranbir Singh & Ors on 24 November, 2022
Author: Sachin Datta
Bench: Sachin Datta
$~22
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RC.REV. 335/2019 & CM APPL. 25464/2019
AJAY KUMAR ..... Petitioner
Through: Mr. Shyam Agarwal, Advocate
versus
RANBIR SINGH & ORS ..... Respondents
Through: Mr. Satish Kumar Tomar, Adv.
CORAM:
HON'BLE MR. JUSTICE SACHIN DATTA
ORDER
% 24.11.2022 Learned counsel for the petitioner seeks an adjournment. The request is not opposed by learned counsel for the respondents.
At request, list on 24.04.2023.
Learned counsel for the respondents submits that the respondent nos. 1 & 2 have died during the pendency of the present petition. Let appropriate steps be taken by the petitioner, if so advised, to bring on record the LR‟s of deceased respondent nos. 1 & 2.
SACHIN DATTA, J NOVEMBER 24, 2022/ssc Signature Not Verified Digitally Signed By:ANU KAPOOR Signing Date:28.11.2022 18:40:00