Section 205OO(ii) in U.P. Zamindari Abolition and Land Reforms Rules, 1952
(ii)The registers intended for use in the Collectorate headquarters office will be prepared in Hindi written in Devanagri script. For the Tahsil office the Settlement Officer shall have extracts taken from this register. These registers will replace the registers previously maintained in the Collectorate office and in the Tahsils.