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[Cites 0, Cited by 0] [Section 131(2)] [Section 131] [Entire Act]

State of Haryana - Subsection

Section 131(2)(xxxv) in Haryana Co-operative Societies Act, 1984

(xxxv)the inspection of documents in the office of the Registrar or of any other officer or authority and the levy of fees for granting certified copies of the same;