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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Jharkhand - Subsection

Section 14(i) in The Bihar School Examination Board Regulations, 1964

(i)The prescribed fee for the examination unless exempted from the payment of the whole or part of the fee under the regulation or under which any order or notification of the Government to which reference should be made in the application; and