Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Rajasthan - Subsection Section 8(4) in Dr. Bhimrao Ambedkar Law University, Jaipur Act, 2019 (4)The Chancellor shall exercise such other powers and perform such other functions as may be conferred on or assigned to him by or under this Act.
