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Supreme Court - Daily Orders

Cygnet Infotech Private Limited vs Velomatch Limited on 21 April, 2023

Author: Pamidighantam Sri Narasimha

Bench: Pamidighantam Sri Narasimha

     ITEM NO.14                                     COURT NO.1                     SECTION XVI-A

                                      S U P R E M E C O U R T O F              I N D I A
                                              RECORD OF PROCEEDINGS

     Petition(s) for Arbitration (Civil)                             No(s).   20/2023

         CYGNET INFOTECH PRIVATE LIMITED                                             Petitioner(s)

                                                              VERSUS

     VELOMATCH LIMITED                                                              Respondent(s)

     (FOR ADMISSION )

     Date : 21-04-2023 This petition was called on for hearing today.

     CORAM :                  HON'BLE THE CHIEF JUSTICE
                              HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA


     For Petitioner(s)                      Mr. Ankit Virmani, Adv.
                                            Ms. Malvikka Arya, Adv.
                                            Ms. Anindita Mitra, AOR


     For Respondent(s)


                           UPON hearing the counsel the Court made the following
                                                  O R D E R

1 Issue notice returnable in four weeks.

2 Dasti service, in addition, is permitted.

(GULSHAN KUMAR ARORA) (SAROJ KUMARI GAUR) AR-CUM-PS ASSISTANT REGISTRAR Signature Not Verified Digitally signed by NEETA SAPRA Date: 2023.04.21 16:59:25 IST Reason: