Supreme Court - Daily Orders
Cygnet Infotech Private Limited vs Velomatch Limited on 21 April, 2023
Author: Pamidighantam Sri Narasimha
Bench: Pamidighantam Sri Narasimha
ITEM NO.14 COURT NO.1 SECTION XVI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Arbitration (Civil) No(s). 20/2023
CYGNET INFOTECH PRIVATE LIMITED Petitioner(s)
VERSUS
VELOMATCH LIMITED Respondent(s)
(FOR ADMISSION )
Date : 21-04-2023 This petition was called on for hearing today.
CORAM : HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA
For Petitioner(s) Mr. Ankit Virmani, Adv.
Ms. Malvikka Arya, Adv.
Ms. Anindita Mitra, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
1 Issue notice returnable in four weeks.
2 Dasti service, in addition, is permitted.
(GULSHAN KUMAR ARORA) (SAROJ KUMARI GAUR) AR-CUM-PS ASSISTANT REGISTRAR Signature Not Verified Digitally signed by NEETA SAPRA Date: 2023.04.21 16:59:25 IST Reason: