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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(5) in Orissa Electricity Regulatory Commission (Grievances Redressal Forum and Ombudsman) Regulations, 2004

(5)The Distribution Licensee shall duly comply with and implement the decision of the Ombudsman on the representation of the consumer.