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[Cites 0, Cited by 0] [Section 3(5)] [Section 3] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3(5)(d) in THE UTTAR PRADESH AVAS EVAM VIKAS PARISHAD ADHINIYAM, 1965

(d)the Secretary, Local Self-Government Department, Government of Uttar Pradesh, ex-officio, unless he has been appointed as Secretary, Housing Department;