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[Cites 0, Cited by 4] [Section 12(2)] [Section 12] [Entire Act]

State of Gujarat - Subsection

Section 12(2)(o) in The Gujarat Town Planning and Urban Development Act, 1976

(o)such other proposals for public or other purposes as may from time to time be approved by the area development authority or as may be directed by the State Government in this behalf.