Gauhati High Court
Silver Drop Food And Beverages P Ltd vs The State Of Assam And 4 Ors on 15 December, 2022
Author: R.M. Chhaya
Bench: Chief Justice, Soumitra Saikia
Page No.# 1/3
GAHC010198702017
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/4120/2017
SILVER DROP FOOD and BEVERAGES P LTD.
A COMPANY DULY INCORPORATED UNDER THE COMPANIES ACT, 1956
HAVING ITS REGISTERED OFFICE AT VILLAGE-SILA MOHEKHATI,
MOUZA-SILA SINDURIGHOPA, NH-31, AMINGAON, GUWAHATI
VERSUS
THE STATE OF ASSAM and 4 ORS.
DULY REP. BY THE SECRETARY TO THE GOVT. OF ASSAM, POWER
ELECTDEPTT., DISPUR, GUWAHATI-781006
2:ASSAM POWER DISTRIBUTION COMPANY LIMITED
A GOVT. OF ASSAM UNDERTAKING DULY INCORPORATED UNDER THE
COMPANIES ACT
1956 HAVING ITS OFFICE AT BIJULEE BHAWAN
PALTAN BAZAR
GUWAHATI DULY REPRESENTED BY ITS CHAIRMAN-CUM-MANAGING
DIRECTOR
3:THE AREA MANAGER/ASSESSING OFFICER
IRCA-II
APDCL
MALIGAON
GUWAHATI-12
4:THE APPELLATE AUTHORITY
HAVING ITS OFFICE AT APDCL
BIJULEE BHAWAN
PALTAN BAZAR
GUWAHATI-781001
5:UNION OF INDIA
Page No.# 2/3
DULY REP. BY THE SECRETARY
MINISTRY OF POWER
SHAKTI BHAWAN
NEW DELHI-11000
Advocate for the Petitioner : MRSS KEJRIWAL
Advocate for the Respondent : C.G.C.
Linked Case : WP(C)/4113/2017
M/S. SAKSHI AGRO BEVERAGE
A PARTNERSHIP FIRM DULY REGD. UNDER THE INDIAN PARTNERSHIP ACT
1932 HAVING ITS PRINCIPAL PLACE OF BUSINESS
OFFICE AND INDUSTRY AT VILL. SILA MOHEKHATI
MOUZA- SILA SINDURIGHOPA
NH-31
AMINGAON
GUWAHATI
DIST. KAMRUP
ASSAM.
VERSUS
THE STATE OF ASSAM and 5 ORS.
DULY REP. BY THE SECRETARY TO THE GOVT. OF ASSAM
POWER ELECT. DEPTT.
DISPUR
GHY.-781006.
------------
Advocate for : MR.S K KEJRIWAL
Advocate for : SC
A E R C appearing for THE STATE OF ASSAM and 5 ORS.
Page No.# 3/3
BEFORE
HONOURABLE THE CHIEF JUSTICE
HONOURABLE MR. JUSTICE SOUMITRA SAIKIA
ORDER
Date : 15-12-2022 R.M. Chhaya, C.J.
At the request of Mr. J. Bharali, counsel appearing on behalf of Mr. P.N. Goswami, learned Additional Advocate General, Assam, these matters are adjourned to 31.01.2023.
JUDGE CHIEF JUSTICE Comparing Assistant