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Gauhati High Court

Silver Drop Food And Beverages P Ltd vs The State Of Assam And 4 Ors on 15 December, 2022

Author: R.M. Chhaya

Bench: Chief Justice, Soumitra Saikia

                                                               Page No.# 1/3

GAHC010198702017




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                            Case No. : WP(C)/4120/2017

         SILVER DROP FOOD and BEVERAGES P LTD.
         A COMPANY DULY INCORPORATED UNDER THE COMPANIES ACT, 1956
         HAVING ITS REGISTERED OFFICE AT VILLAGE-SILA MOHEKHATI,
         MOUZA-SILA SINDURIGHOPA, NH-31, AMINGAON, GUWAHATI



         VERSUS

         THE STATE OF ASSAM and 4 ORS.
         DULY REP. BY THE SECRETARY TO THE GOVT. OF ASSAM, POWER
         ELECTDEPTT., DISPUR, GUWAHATI-781006

         2:ASSAM POWER DISTRIBUTION COMPANY LIMITED
         A GOVT. OF ASSAM UNDERTAKING DULY INCORPORATED UNDER THE
         COMPANIES ACT
          1956 HAVING ITS OFFICE AT BIJULEE BHAWAN
          PALTAN BAZAR
          GUWAHATI DULY REPRESENTED BY ITS CHAIRMAN-CUM-MANAGING
         DIRECTOR

         3:THE AREA MANAGER/ASSESSING OFFICER
          IRCA-II
         APDCL
          MALIGAON
          GUWAHATI-12

         4:THE APPELLATE AUTHORITY
          HAVING ITS OFFICE AT APDCL
          BIJULEE BHAWAN
          PALTAN BAZAR
          GUWAHATI-781001

         5:UNION OF INDIA
                                                                   Page No.# 2/3

             DULY REP. BY THE SECRETARY
             MINISTRY OF POWER
             SHAKTI BHAWAN
             NEW DELHI-11000

Advocate for the Petitioner   : MRSS KEJRIWAL

Advocate for the Respondent : C.G.C.




             Linked Case : WP(C)/4113/2017

            M/S. SAKSHI AGRO BEVERAGE
            A PARTNERSHIP FIRM DULY REGD. UNDER THE INDIAN PARTNERSHIP ACT
            1932 HAVING ITS PRINCIPAL PLACE OF BUSINESS
            OFFICE AND INDUSTRY AT VILL. SILA MOHEKHATI
            MOUZA- SILA SINDURIGHOPA
            NH-31
            AMINGAON
            GUWAHATI
            DIST. KAMRUP
            ASSAM.


             VERSUS

            THE STATE OF ASSAM and 5 ORS.
            DULY REP. BY THE SECRETARY TO THE GOVT. OF ASSAM
            POWER ELECT. DEPTT.
            DISPUR
            GHY.-781006.


            ------------
            Advocate for : MR.S K KEJRIWAL
            Advocate for : SC
            A E R C appearing for THE STATE OF ASSAM and 5 ORS.
                                                                         Page No.# 3/3




                                     BEFORE
                          HONOURABLE THE CHIEF JUSTICE
                      HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

                                     ORDER

Date : 15-12-2022 R.M. Chhaya, C.J.

At the request of Mr. J. Bharali, counsel appearing on behalf of Mr. P.N. Goswami, learned Additional Advocate General, Assam, these matters are adjourned to 31.01.2023.

            JUDGE                             CHIEF JUSTICE



Comparing Assistant