Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 29] [Entire Act] State of Goa - Subsection Section 29(1) in The Goa, Daman and Diu Mundkars (Protection from Eviction) Act, 1975 (1)In respect of every village, the Government shall cause a register of mundkars to be prepared and maintained in the prescribed manner.
