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[Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 17(1)(i) in Securities And Exchange Board Of India (Venture Capital Funds) Regulations, 1996

(i)[ details of the fund manager or asset management company if any, and the fees to be paid to such manager;] [Substituted by S.O. 831(E), dated 15.9.2000]