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[Cites 0, Cited by 0] [Section 271A] [Entire Act]

State of Kerala - Subsection

Section 271A(a) in Kerala Panchayat Raj Act, 1994

(a)'Information' means any materials or information contained in a document relating to the administrative, developmental or regulatory functions of a Panchayat and includes any document or record relating to the affairs of the Panchayat.