Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Odisha - Subsection Section 8(9) in The Orissa Self-Help Co-operatives Act, 2001 (9)A Co-operative which changes its name shall publish such change of name through a popular newspaper widely circulated in the district in which its registered office is located.
