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Supreme Court - Daily Orders

Director General Of Income Tax ... vs M/S. India Trade Promotion ... on 14 July, 2017

Bench: Kurian Joseph, R. Banumathi

     ITEM NO.17                                COURT NO.6                  SECTION XIV

                                   S U P R E M E C O U R T O F         I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                      No(s).   14674/2016

     (Arising out of impugned final judgment and order dated 22-01-2015
     in WP No. 1872/2013 passed by the High Court Of Delhi At New Delhi)

     DIRECTOR GENERAL OF INCOME TAX (EXEMPTIONS)                            Petitioner(s)

                                                      VERSUS

     M/S. INDIA TRADE PROMOTION ORGANIZATION                                Respondent(s)

     WITH
     SLP(C) No. 8434/2017
     (CONDONATION OF DELAY IN FILING SLP)
     WITH

     Diary No. 16018 of 2017
     (CONDONATION OF DELAY IN FILING)

     Date : 14-07-2017 These matters were called on for hearing today.

     CORAM :                 HON'BLE MR. JUSTICE KURIAN JOSEPH
                             HON'BLE MRS. JUSTICE R. BANUMATHI

     For Petitioner(s)                    Mr. S. A. Haseeb, Adv.
                                          Mr. Nikhil Rohtagi, Adv.
                                          Ms. Anil Katiyar, AOR

                                          Mr. Rajat Navet, Adv.
                                          Mr. Kushagra Pandit, Adv.
                                          Mr. Pradeep Kumar Bakshi, AOR

     For Respondent(s)                    Mr. Mayank Nagi, Adv.
                                          Mr. Shekhar Prit Jha, AOR


                         UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay condoned.

Leave granted. Pleadings be completed within four weeks.

Signature Not Verified

Tag with Civil Appeal No. 6415 of 2012.

Digitally signed by JAYANT KUMAR ARORA Date: 2017.07.20 14:22:11 IST Reason:

(JAYANT KUMAR ARORA) (RENU DIWAN) COURT MASTER ASSISTANT REGISTRAR