Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 7] [Section 15] [Entire Act] State of Punjab - Subsection Section 15(2) in The East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 (2)[-] [Substituted sub-section (2) of section 15 omitted by the Punjab Act 23 of 1960, Section 2.]
