Rajasthan High Court - Jaipur
Reliance Gen Insurance Co Ltd vs Smt Isro Bai And Ors on 1 July, 2021
Author: Chandra Kumar Songara
Bench: Chandra Kumar Songara
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Miscellaneous Appeal No. 1562/2017
Reliance Gen Insurance Co. Ltd.
----Appellant
Versus
Smt Isro Bai & Ors.
----Respondents
For Appellant(s) : Mr. Virendra Agarwal through video conferencing For Respondent(s) : Mr. Karan Auchitya on behalf of Mr. Prateek Mathur through video conferencing HON'BLE MR. JUSTICE CHANDRA KUMAR SONGARA Order 01/07/2021 List before ensuing National Lok Adalat on 10.07.2021.
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