Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Rajasthan High Court - Jaipur

Reliance Gen Insurance Co Ltd vs Smt Isro Bai And Ors on 1 July, 2021

Author: Chandra Kumar Songara

Bench: Chandra Kumar Songara

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                  S.B. Civil Miscellaneous Appeal No. 1562/2017

                                    Reliance Gen Insurance Co. Ltd.
                                                                                                          ----Appellant
                                                                          Versus
                                    Smt Isro Bai & Ors.
                                                                                                       ----Respondents

For Appellant(s) : Mr. Virendra Agarwal through video conferencing For Respondent(s) : Mr. Karan Auchitya on behalf of Mr. Prateek Mathur through video conferencing HON'BLE MR. JUSTICE CHANDRA KUMAR SONGARA Order 01/07/2021 List before ensuing National Lok Adalat on 10.07.2021.

(CHANDRA KUMAR SONGARA),J Satyendra/40 (Downloaded on 06/07/2021 at 09:09:35 PM) Powered by TCPDF (www.tcpdf.org)