Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20] [Entire Act] State of West Bengal - Subsection Section 20(b) in The West Bengal Board Of Secondary Education Act, 1963. (b)examine any person whom he finds in any such premises or place and who, he has reasonable cause to believe, is a perSon employed in the shop or the establishment ; and
