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[Cites 0, Cited by 0] [Section 28(9)] [Section 28] [Entire Act]

Union of India - Subsection

Section 28(9)(b) in The Protection Of Plant Varieties And Farmers’ Rights Act, 2001

(b)may be cancelled by the Registrar on the application in the prescribed manner of the registered breeder of such variety or his successor or of the registered agent or registered licensee of such variety;