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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Rajasthan - Subsection

Section 21(3) in Rajasthan Animal Husbandry Service Rules, 1963

(3)[ ***] [Deleted by Rajasthan vide Notification No. F. 7(3) DOP/(A-II)/76, dated 15.2.1977.]