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State of Odisha - Section

Section 2 in The Orissa Land Pass Book Rules, 2006

2. After careful consideration, Government have been pleased to frame.the Orissa Land Pass Book Rules, 2006 as in the Annexure which shall come into force on the date of its publication in the Orissa Gazette.

Order - Ordered that the Resolution along with the Annexure be published in the Orissa Gazette.