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State of Rajasthan - Section

Section 337 in Rajasthan Land Revenue (Land Records) Rules, 1957

337. Maintenance of Register of Patwaris and Qanungos.

- The Sadar Qanungo shall maintain in form O-9, register of Patwaris and Inspectors of Land Records for the whole district, showing the name and description of the incumbent, the constitution of the circle, and all punishments inflicted on, and rewards granted to each of them in the remarks column.