Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 93(3)] [Section 93] [Entire Act]

Union of India - Subsection

Section 93(3)(vii) in The Central Motor Vehicles Rules, 1989

(vii)any towing hook or other fitment which does not project beyond any fitment covered by clauses (iii)to (vi).