Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 112(7)] [Section 112] [Entire Act] State of Andhra Pradesh - Subsection Section 112(7)(f) in Andhra Pradesh Civil Rules of Practice and Circular Orders, 1980 (f)The Court shall note the corresponding Exhibit numbers against the entries of the documents in the list given in the last para of the affidavit.