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State of Jammu-Kashmir - Section

Section 40 in The Jammu and Kashmir Homoeopathic Practitioners Act, 2003

40. Appearance before prescribed authority.

- Any appearance, application or act before the prescribed authority may be made or done by the party in person or by an Advocate duly appointed to act on his behalf:Provided that it shall be open to the prescribed authority to direct, any party to appear in person whenever the prescribed authority considers it necessary.