Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Delhi High Court - Orders

Harsh Mander & Anr vs Gnct Of Delhi & Ors on 28 February, 2020

Author: C.Hari Shankar

Bench: Chief Justice, C.Hari Shankar

                                $~33
                                *    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                +     W.P.(CRL) 565/2020 & CRL.M.A. Nos. 4516/2020, 4534/2020 &
                                      4536/2020

                                      HARSH MANDER & ANR                             ..... Petitioners
                                                  Through:           Ms.    Sneha   Mukherjee          with
                                                                     Ms. Joveria Sabbah & Mr. Tariq
                                                                     Adeeb, Advs.

                                                        versus

                                      GNCT OF DELHI & ORS                               ..... Respondents
                                                    Through:         Mr. Rahul Mehra, Standing Counsel
                                                                     (Crl.) for State with Mr. Divyank
                                                                     Tyagi & Mr. Chaitanya Gosain, Advs.
                                                                     for State.
                                                                     Mr. Amit Mahajan with Mr. Rajat
                                                                     Nair, Advs. for Delhi Police.
                                                                     Mr. Arun Bhardwaj, CGSC for Union
                                                                     of India.
                                                                     Mr. Barun Kumar Sinha with
                                                                     Mrs. Pratibha Sinha & Mr. Jivesh
                                                                     Tiwari, Advs. for applicant.

                                      CORAM:
                                      HON'BLE THE CHIEF JUSTICE
                                      HON'BLE MR. JUSTICE C.HARI SHANKAR

                                                        ORDER

% 28.02.2020 CRL.M.A. Nos. 4516/2020, 4534/2020 & 4536/2020 Issue notice.

Notice is accepted by learned counsels appearing for the respective respondents.

Signature Not Verified Digitally Signed By:PANKAJ KUMAR Location: Signing Date:05.03.2020 12:31

Let reply be filed within four weeks. List on 13.04.2020.

CHIEF JUSTICE C.HARI SHANKAR, J FEBRUARY 28, 2020 kks Signature Not Verified Digitally Signed By:PANKAJ KUMAR Location: Signing Date:05.03.2020 12:31