Delhi High Court - Orders
Harsh Mander & Anr vs Gnct Of Delhi & Ors on 28 February, 2020
Author: C.Hari Shankar
Bench: Chief Justice, C.Hari Shankar
$~33
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(CRL) 565/2020 & CRL.M.A. Nos. 4516/2020, 4534/2020 &
4536/2020
HARSH MANDER & ANR ..... Petitioners
Through: Ms. Sneha Mukherjee with
Ms. Joveria Sabbah & Mr. Tariq
Adeeb, Advs.
versus
GNCT OF DELHI & ORS ..... Respondents
Through: Mr. Rahul Mehra, Standing Counsel
(Crl.) for State with Mr. Divyank
Tyagi & Mr. Chaitanya Gosain, Advs.
for State.
Mr. Amit Mahajan with Mr. Rajat
Nair, Advs. for Delhi Police.
Mr. Arun Bhardwaj, CGSC for Union
of India.
Mr. Barun Kumar Sinha with
Mrs. Pratibha Sinha & Mr. Jivesh
Tiwari, Advs. for applicant.
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE C.HARI SHANKAR
ORDER
% 28.02.2020 CRL.M.A. Nos. 4516/2020, 4534/2020 & 4536/2020 Issue notice.
Notice is accepted by learned counsels appearing for the respective respondents.
Signature Not Verified Digitally Signed By:PANKAJ KUMAR Location: Signing Date:05.03.2020 12:31Let reply be filed within four weeks. List on 13.04.2020.
CHIEF JUSTICE C.HARI SHANKAR, J FEBRUARY 28, 2020 kks Signature Not Verified Digitally Signed By:PANKAJ KUMAR Location: Signing Date:05.03.2020 12:31