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[Cites 0, Cited by 0] [Section 84(7)] [Section 84] [Entire Act]

Daman and Diu - Subsection

Section 84(7)(a) in Daman and Diu Value Added Tax Regulation, 2005

(a)direct that the determination shall not affect the liability of any person under this Regulation with respect to any transaction effected prior to the determination;