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[Cites 0, Cited by 0] [Section 100] [Entire Act]

State of Odisha - Subsection

Section 100(3) in The Board's Excise Rules, 1965

(3)The tender petition shall contain the following particulars:
(i)Name, address, profession and solvency of the applicant;
(ii)his previous experience in management of any such warehouse; and
(iii)the rate of issue price at which he will be able to supply Ganja and/or Bhang from the Central warehouse to the district warehouses.