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State of Tamilnadu - Section

Section 31 in Tamil Nadu District Municipalities Act, 1920

(31)"year" means the financial year.[Chapter I-A] [Chapter I-A (Section 3-A to 3-N) was inserted by the Tamil Nadu District Municipalities (Amendment) Act 1994 (Tamil Nadu Act 25 of 1994)][Third Grade Municipalities] [Substituted for the word 'Town Panchayat' by the Tamil Nadu District Municipalities (Amendment) Act 2004 (Tamil Nadu Act 24 of 2004).]