Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Goa - Section

Section 367 in Goa Prisons Rules, 2006

367. Procedure in case of sickness of prisoner in cell.

- In case of sickness of a prisoner confined in a cell, immediate notice shall be given by the guard to the Jailor in charge of the Yard or circle concerned who will send for the Medical Officer to attend to the prisoner and, if necessary, arrange to remove the prisoner to hospital.