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Delhi High Court - Orders

Puneet Beriwala vs State (Nct Of Delhi) & Anr on 12 October, 2023

Author: Tushar Rao Gedela

Bench: Tushar Rao Gedela

                                    $~23
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           W.P.(CRL) 3068/2017 & CRL.M.A. 18022/2017
                                                PUNEET BERIWALA                                                                   ..... Petitioner
                                                                                      Through:

                                                                                      versus

                                                STATE (NCT OF DELHI) & ANR                                                        ..... Respondent
                                                                                      Through:                 Mr. Sanjay Lao, Standing Counsel for
                                                                                                               State with Ms. Priyam Agrawal,
                                                                                                               Advocate.

                                                CORAM:
                                                HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
                                                             ORDER

% 12.10.2023 [The proceeding has been conducted through Hybrid mode]

1. It is already 4:50 PM.

2. No time left.

3. Renotify on 05.02.2024.

TUSHAR RAO GEDELA, J OCTOBER 12, 2023/nd This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 17/10/2023 at 14:37:32