Delhi High Court - Orders
Puneet Beriwala vs State (Nct Of Delhi) & Anr on 12 October, 2023
Author: Tushar Rao Gedela
Bench: Tushar Rao Gedela
$~23
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(CRL) 3068/2017 & CRL.M.A. 18022/2017
PUNEET BERIWALA ..... Petitioner
Through:
versus
STATE (NCT OF DELHI) & ANR ..... Respondent
Through: Mr. Sanjay Lao, Standing Counsel for
State with Ms. Priyam Agrawal,
Advocate.
CORAM:
HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
ORDER
% 12.10.2023 [The proceeding has been conducted through Hybrid mode]
1. It is already 4:50 PM.
2. No time left.
3. Renotify on 05.02.2024.
TUSHAR RAO GEDELA, J OCTOBER 12, 2023/nd This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 17/10/2023 at 14:37:32