Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 91] [Entire Act] State of Rajasthan - Subsection Section 91(3) in Rajasthan State Highways Act, 2014 (3)The District Road Safety Council shall exercise such powers and perform such functions, as the State Government may, from time to time, delegate under this Act.
