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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Rajasthan - Subsection

Section 33(10) in First Statutes of the University of Udaipur

(10)The Board shall either approve the recommendation or in case the Board refuses to approve the recommendation the Vice- Chancellor shall in due course present another recommendation:Provided that where it is not possible to recruit a person in the aforesaid manner the Vice-Chancellor may appoint an officer temporarily by promotion or selection through advertisement till a candidate duly recommended by the Selection Committee is appointed.Appointment of Deans and Associate Deans of Colleges and Campuses and Directors of Schools