Section 1 in The Bidhan Chandra Krishi Viswa Vidyalaya Temporary Supersession) Act, 1978.
1. Short title and commencement. -
(1)This Act may be called the Bidhan Chandra Krishi Viswa Vidyalaya (Temporary Supersession) Act, 1978.(2)It shall be deemed to have come into force on the 8th day of December, 1977.
